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Suhaib Ahmad Ilyasi vs Jaipal Singh And Others
2013 Latest Caselaw 5546 ALL

Citation : 2013 Latest Caselaw 5546 ALL
Judgement Date : 6 September, 2013

Allahabad High Court
Suhaib Ahmad Ilyasi vs Jaipal Singh And Others on 6 September, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CIVIL REVISION No. - 107 of 2013
 

 
Revisionist :- Suhaib Ahmad Ilyasi
 
Opposite Party :- Jaipal Singh And Others
 
Counsel for Revisionist :- Anoop Trivedi
 
Counsel for Opposite Party :- Uma Nath Pandey
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the revisionist prays for and is granted two weeks time to file rejoinder affidavit.

List thereafter. Till the next date of listing, interim order shall continue.

Since I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench.

Order Date :- 6.9.2013

OP

 

 

 
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