Akhilesh Kumar vs The State Of U.P. And Others
2013 Latest Caselaw 5544 ALL

Citation : 2013 Latest Caselaw 5544 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

Akhilesh Kumar vs The State Of U.P. And Others on 6 September, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 50495 of 2011
 

 
Petitioner :- Akhilesh Kumar
 
Respondent :- The State Of U.P. And Others
 
Counsel for Petitioner :- Jai Narain
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Case called out in the revised list.

Learned counsel for the petitioner is not present.

As prayed by the learned Standing Counsel, the case is passed over for the day.

Order Date :- 6.9.2013

Priyanka

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