Citation : 2013 Latest Caselaw 5541 ALL
Judgement Date : 6 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 13506 of 2008 Petitioner :- Ghasi Ram Saxena And Others Respondent :- State Of U.P. And Others Counsel for Petitioner :- Prabhakar Awasthi,Vivek Kumar Singh Counsel for Respondent :- C.S.C. Hon'ble Rajes Kumar,J.
This case is assigned to me. At present, I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench.
Office is directed to place the file before Hon'ble the Chief Justice for necessary orders.
Order Date :- 6.9.2013
OP
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