C/M Adarsh Bal Vidya Mandir Inter ... vs State Of U.P. And Others
2013 Latest Caselaw 5538 ALL

Citation : 2013 Latest Caselaw 5538 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

C/M Adarsh Bal Vidya Mandir Inter ... vs State Of U.P. And Others on 6 September, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 4220 of 2011
 

 
Petitioner :- C/M Adarsh Bal Vidya Mandir Inter College
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Raj Karan Patel
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Case called out in the revised list.

Learned counsel for the petitioner is not present.

As prayed by the learned Standing Counsel, list in the next cause list.

Order Date :- 6.9.2013

Priyanka

Download the LatestLaws.com Mobile App