Ramakant Pandey & Others vs D.I.O.S. Jaunpur & Others
2013 Latest Caselaw 5529 ALL

Citation : 2013 Latest Caselaw 5529 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

Ramakant Pandey & Others vs D.I.O.S. Jaunpur & Others on 6 September, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 19243 of 1999
 

 
Petitioner :- Ramakant Pandey & Others
 
Respondent :- D.I.O.S. Jaunpur & Others
 
Counsel for Petitioner :- Pradeep Varma,Anil Bhushan,Arun Tandon,R.K. Singh Koussik
 
Counsel for Respondent :- C.S.C.,Anil Kumar Singh,P.K. Ganguly
 

 
Hon'ble Rajes Kumar,J.

Since I am sitting in a Division Bench, therefore, the case is released.

List before the appropriate Bench, if possible in the next cause list.

Order Date :- 6.9.2013

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