Citation : 2013 Latest Caselaw 5523 ALL
Judgement Date : 5 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 44115 of 2013 Petitioner :- Shila Devi Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Prashant K. Lal Counsel for Respondent :- C.S.C.,Rajesh Yadav Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
As prayed, put up as fresh on 18th September, 2013.
Order Date :- 5.9.2013
Priyanka
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