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Narendra vs State Of U.P. And 4 Others
2013 Latest Caselaw 5496 ALL

Citation : 2013 Latest Caselaw 5496 ALL
Judgement Date : 5 September, 2013

Allahabad High Court
Narendra vs State Of U.P. And 4 Others on 5 September, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 46545 of 2013
 

 
Petitioner :- Narendra
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Gaurav Sisodia
 
Counsel for Respondent :- C.S.C.,Amresh Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

        As prayed, put up as fresh on 19th September, 2013.

Order Date :- 5.9.2013

Priyanka

 

 

 
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