Neeraj vs State Of U.P.
2013 Latest Caselaw 5493 ALL

Citation : 2013 Latest Caselaw 5493 ALL
Judgement Date : 5 September, 2013

Allahabad High Court

Neeraj vs State Of U.P. on 5 September, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11195 of 2012
 

 
Applicant :- Neeraj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Akhilesh Srivastava,Imran Ullah,Pankaj Sharma
 
Counsel for Opposite Party :- Govt. Advocate,Ramanuj Tripathi
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the learned counsel for the accused applicant.

Learned A.G.A. is present.

List again.

Order Date :- 5.9.2013

Monika

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