Smt. Bhanmati vs State Of U.P.
2013 Latest Caselaw 5489 ALL

Citation : 2013 Latest Caselaw 5489 ALL
Judgement Date : 5 September, 2013

Allahabad High Court

Smt. Bhanmati vs State Of U.P. on 5 September, 2013

Bench: Kalimullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25698 of 2013
 

 
Applicant :- Smt. Bhanmati
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Harish Kumar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Kalimullah Khan,J.

The first bail application is said to have been rejected by Hon'ble Rajesh Dayal Khare, J.

List before the appropriate Bench.

Order Date :- 5.9.2013

Mustaqeem.

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