Citation : 2013 Latest Caselaw 5488 ALL
Judgement Date : 5 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14096 of 2011 Applicant :- Rakesh Srivastava "Nyayik" Opposite Party :- State Of U.P. And Others Counsel for Applicant :- Ashish Kumar Gupta,S.K.Srivastava,Saiful Islam Siddiqui,Tahira Kazmi Counsel for Opposite Party :- Govt. Advocate,Sharad Kumar Srivastava Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the applicant has sent illness slip today. The same be taken on record and be made part of the record.
List this matter after two weeks.
The bail application is pending since 2011. Learned counsel for the applicant to positively argue the matter on the next date fixed.
Order Date :- 5.9.2013
Monika
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