Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Vishnu Alias Billoo vs State Of U.P.
2013 Latest Caselaw 5482 ALL

Citation : 2013 Latest Caselaw 5482 ALL
Judgement Date : 5 September, 2013

Allahabad High Court
Vishnu Alias Billoo vs State Of U.P. on 5 September, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7756 of 2008
 

 
Applicant :- Vishnu Alias Billoo
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Lalji Yadav,Rajesh Yadav
 
Counsel for Opposite Party :- Govt. Advocate,Sufia Saba
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the learned counsel for the accused applicant.

Learned A.G.A. is present.

List again.

Order Date :- 5.9.2013

Monika

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter