Mohar Singh vs State Of U.P.
2013 Latest Caselaw 5478 ALL

Citation : 2013 Latest Caselaw 5478 ALL
Judgement Date : 5 September, 2013

Allahabad High Court

Mohar Singh vs State Of U.P. on 5 September, 2013

Bench: Kalimullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25695 of 2013
 

 
Applicant :- Mohar Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.N. Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Kalimullah Khan,J.

List after one month as the prosecutrix has yet not been recovered.

Order Date :- 5.9.2013

Mustaqeem.

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