Dr. Neerja Verma vs State Of U.P.& 6 Ors.
2013 Latest Caselaw 5452 ALL

Citation : 2013 Latest Caselaw 5452 ALL
Judgement Date : 4 September, 2013

Allahabad High Court

Dr. Neerja Verma vs State Of U.P.& 6 Ors. on 4 September, 2013

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Case :- WRIT - A No. - 44452 of 2013
 
Petitioner :- Dr. Neerja Verma
 
Respondent :- State Of U.P.& 6 Ors.
 
Counsel for Petitioner :- R.N.Nigam
 
Counsel for Respondent :- C.S.C.
 
CORRECTION APPLICATION
 
Hon'ble V.K. Shukla,J.

Allowed.

In the last line of the dated 29.08.2013, the word "dismissed" be read as "disposed of"

Order Date :- 4.9.2013

Dhruv

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