Rajendra Singh vs State Of U.P. And 3 Others
2013 Latest Caselaw 5439 ALL

Citation : 2013 Latest Caselaw 5439 ALL
Judgement Date : 4 September, 2013

Allahabad High Court

Rajendra Singh vs State Of U.P. And 3 Others on 4 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 46668 of 2013
 

 
Petitioner :- Rajendra Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Santosh Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by the learned Standing Counsel appearing for the respondents, the case is directed to be put up as fresh on 17th September, 2013 so as to enable him to obtain instructions in the matter, particularly, in regard to the averments made in Paragraph 10 of the Writ Petition.

Order Date :- 4.9.2013

Priyanka

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