Yashpal Singh & Another vs State Of U.P. & Others
2013 Latest Caselaw 5437 ALL

Citation : 2013 Latest Caselaw 5437 ALL
Judgement Date : 4 September, 2013

Allahabad High Court

Yashpal Singh & Another vs State Of U.P. & Others on 4 September, 2013

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT TAX No. - 1060 of 2008
 

 
Petitioner :- Yashpal Singh & Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Anurag Jauhari,Abhishek Tripathi,D.K.Srivastava,H.K. Singh,Rakesh Pande
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Dismissed.

For orders, see order of date, passed on the memo of Writ Petition No. 1641 of 2004.

Order Date :- 4.9.2013

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