Heera Lal vs State Of U.P.
2013 Latest Caselaw 5433 ALL

Citation : 2013 Latest Caselaw 5433 ALL
Judgement Date : 4 September, 2013

Allahabad High Court

Heera Lal vs State Of U.P. on 4 September, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22549 of 2013
 

 
Applicant :- Heera Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Apul Misra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

The case is released.

List this case before another bench after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 4.9.2013

Monika

Download the LatestLaws.com Mobile App