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Sandeep Kumar vs Special Secretary (Excise), ...
2013 Latest Caselaw 5430 ALL

Citation : 2013 Latest Caselaw 5430 ALL
Judgement Date : 4 September, 2013

Allahabad High Court
Sandeep Kumar vs Special Secretary (Excise), ... on 4 September, 2013
Bench: Arun Tandon



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT TAX No. - 65 of 2007
 

 
Petitioner :- Sandeep Kumar
 
Respondent :- Special Secretary (Excise), Govt. Of U.P. & Others
 
Counsel for Petitioner :- Manoj Kumar Rajvanshi,N.C. Rajvanshi,Neeraj Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Dismissed.

For orders, see order of date, passed on the memo of Writ Petition No. 1641 of 2004.

Order Date :- 4.9.2013

VR

 

 

 
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