In The Matter Of Goods Of Late Rama ... vs Unknown
2013 Latest Caselaw 5412 ALL

Citation : 2013 Latest Caselaw 5412 ALL
Judgement Date : 4 September, 2013

Allahabad High Court

In The Matter Of Goods Of Late Rama ... vs Unknown on 4 September, 2013

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- TESTAMENTARY CASES No. - 16 of 2013
 

 
Petitioner :- In The Matter Of Goods Of Late Rama Shanker And 2 Others
 
Counsel for Petitioner :- Shri Kant Shukla
 

 
Hon'ble Arun Tandon,J.

Issue notice to the persons mentioned at serial nos. 2 and 3 in paragraph 3 of the present application fixing 09.10.2013 as the date.

Steps may be taken within a week from today by speed post.

List on 09.10.2013.

The original Will deed has been produced today which is unregistered. The Registrar General is directed to keep the same in sealed envelope.

Dated :04.09.2013

VR/Testa Case 16/13

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