Vinod Kumar Chaurasia vs State Of U.P. Thru' Secry. And 2 ...
2013 Latest Caselaw 5411 ALL

Citation : 2013 Latest Caselaw 5411 ALL
Judgement Date : 4 September, 2013

Allahabad High Court

Vinod Kumar Chaurasia vs State Of U.P. Thru' Secry. And 2 ... on 4 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 46953 of 2013
 

 
Petitioner :- Vinod Kumar Chaurasia
 
Respondent :- State Of U.P. Thru' Secry. And 2 Others
 
Counsel for Petitioner :- Ashok Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by Sri Ashok Pandey, learned counsel for the petitioner, the case is directed to be put up as fresh on 11th September, 2013 so as to enable him to examine as to under which provision the Order dated 5th April, 2013 has been passed regarding release of various seized Articles etc.

Order Date :- 4.9.2013

Priyanka

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