Abhimannu Singh @ Murla vs State Of U.P.
2013 Latest Caselaw 5403 ALL

Citation : 2013 Latest Caselaw 5403 ALL
Judgement Date : 4 September, 2013

Allahabad High Court

Abhimannu Singh @ Murla vs State Of U.P. on 4 September, 2013

Bench: Kalimullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25037 of 2013
 

 
Applicant :- Abhimannu Singh @ Murla
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sanjay Singh,S.P.S. Parmar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Kalimullah Khan,J.

On the request of the learned counsel for the applicant, list after one month.

Order Date :- 4.9.2013

Mustaqeem.

Download the LatestLaws.com Mobile App