Citation : 2013 Latest Caselaw 5401 ALL
Judgement Date : 4 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25035 of 2013 Applicant :- Vijay Pal Opposite Party :- State Of U.P. Counsel for Applicant :- K.K. Dwivedi Counsel for Opposite Party :- Govt. Advocate Hon'ble Kalimullah Khan,J.
List on 11th September, 2013.
Order Date :- 4.9.2013
Mustaqeem.
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