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Pradeep Kumar vs State Of U.P. Thru Prin. Secy. ...
2013 Latest Caselaw 5397 ALL

Citation : 2013 Latest Caselaw 5397 ALL
Judgement Date : 4 September, 2013

Allahabad High Court
Pradeep Kumar vs State Of U.P. Thru Prin. Secy. ... on 4 September, 2013
Bench: Rajiv Sharma, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 115 of 2008
 

 
Petitioner :- Pradeep Kumar
 
Respondent :- State Of U.P. Thru Prin. Secy. Panchayat Raj & 4 Ors.
 
Counsel for Petitioner :- Abhishek Yadav,Alok Mathur
 
Counsel for Respondent :- C.S.C.,R.U. Pandey
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Allowed vide our order of date passed on separate sheets, contained in Writ Petition No.1237 (SB) of 2005.

Order Date :- 4.9.2013

lakshman

 

 

 
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