Md. Sofiana vs State Of U.P. And 3 Others
2013 Latest Caselaw 5379 ALL

Citation : 2013 Latest Caselaw 5379 ALL
Judgement Date : 3 September, 2013

Allahabad High Court

Md. Sofiana vs State Of U.P. And 3 Others on 3 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 43302 of 2013
 

 
Petitioner :- Md. Sofiana
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ashok Kumar Pandey,Manoj Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out in the revised list.

None is present for the petitioner.

List in the next cause list.

Order Date :- 3.9.2013

Priyanka

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