Dr. Arun Kumar Srivastava vs State Of U.P.& 6 Ors.
2013 Latest Caselaw 5375 ALL

Citation : 2013 Latest Caselaw 5375 ALL
Judgement Date : 3 September, 2013

Allahabad High Court

Dr. Arun Kumar Srivastava vs State Of U.P.& 6 Ors. on 3 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 45635 of 2013
 

 
Petitioner :- Dr. Arun Kumar Srivastava
 
Respondent :- State Of U.P.& 6 Ors.
 
Counsel for Petitioner :- Rafeek Ahmad Khan
 
Counsel for Respondent :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

As prayed, put up day after tomorrow (5.9.2013) as fresh.

Order Date :- 3.9.2013

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