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M/S Hawkins Coolers Limited vs State Of U.P. Thru' Secry. And 3 ...
2013 Latest Caselaw 5365 ALL

Citation : 2013 Latest Caselaw 5365 ALL
Judgement Date : 3 September, 2013

Allahabad High Court
M/S Hawkins Coolers Limited vs State Of U.P. Thru' Secry. And 3 ... on 3 September, 2013
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 46306 of 2013
 

 
Petitioner :- M/S Hawkins Coolers Limited
 
Respondent :- State Of U.P. Thru' Secry. And 3 Others
 
Counsel for Petitioner :- Vivek Ratan,Vijay Ratan Agrawal
 
Counsel for Respondent :- C.S.C.,V.K.Singh
 

 
Hon'ble Arvind Kumar Tripathi,J.

List revised.

On the request of learned counsel for the petitioner list on 11.9.2012. By that time supplementary affidavit, if any, may be filed.

Order Date :- 3.9.2013

Rk

 

 

 
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