Mohammad Ehsaan And Others vs Canara Bank And Others
2013 Latest Caselaw 5358 ALL

Citation : 2013 Latest Caselaw 5358 ALL
Judgement Date : 3 September, 2013

Allahabad High Court

Mohammad Ehsaan And Others vs Canara Bank And Others on 3 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 424 of 2013
 

 
Appellant :- Mohammad Ehsaan And Others
 
Respondent :- Canara Bank And Others
 
Counsel for Appellant :- Salil Kumar Rai
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed by Sri Salil Kumar Rai, learned counsel for the appellants, the case is directed to be listed in the next cause list.

The case will be listed amongst the cases listed at the top of the cause list when the case is listed next.

Order Date :- 3.9.2013

Priyanka

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