Smt. Asha Devi vs State Of U.P.
2013 Latest Caselaw 5348 ALL

Citation : 2013 Latest Caselaw 5348 ALL
Judgement Date : 2 September, 2013

Allahabad High Court

Smt. Asha Devi vs State Of U.P. on 2 September, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7147 of 2013
 

 
Applicant :- Smt. Asha Devi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Savita,Ram Raj Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the learned counsel for the accused applicant.

Learned A.G.A. is present.

List again.

Order Date :- 2.9.2013

Monika

Download the LatestLaws.com Mobile App