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Smt. Hema vs State Of U.P. & 3 Others
2013 Latest Caselaw 5341 ALL

Citation : 2013 Latest Caselaw 5341 ALL
Judgement Date : 2 September, 2013

Allahabad High Court
Smt. Hema vs State Of U.P. & 3 Others on 2 September, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 19106 of 2013
 

 
Petitioner :- Smt. Hema
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Vijay Mahendra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

The report of the Chief Judicial Magistrate dated 16.8.2013 indicates that the notice to respondent no.4 has already been served.

Shri Mohit Singh, Advocate has appeared and filed his memo of appearance on behalf of respondent no.4, Lalaram, who prays for and is granted a week's time to file counter affidavit. He also undertakes to produce the corpus, Smt. Hema on 9th September, 2013 before this Court.

List this case on 9th September, 2013 before appropriate Bench. On that date the respondent no.4 is directed to produce the corpus, Smt. Hema before this Court.

Order Date :- 2.9.2013

Mustaqeem.

 

 

 
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