Dr. M.P. Mishra vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 5340 ALL

Citation : 2013 Latest Caselaw 5340 ALL
Judgement Date : 2 September, 2013

Allahabad High Court

Dr. M.P. Mishra vs State Of U.P.& 2 Ors. on 2 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 45330 of 2013
 

 
Petitioner :- Dr. M.P. Mishra
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- Ramesh Upadhyay
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Put up day after tomorrow as fresh to enable the learned counsel for the petitioner to produce any Government Order, Rules or Regulation which provides that the services rendered in Madhya Pradesh in a Government Department can be included in the services of the petitioner.

Order Date :- 2.9.2013

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