Sunday, 07, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Husnain vs State Of U.P. Thru Secy. And 2 ...
2013 Latest Caselaw 5339 ALL

Citation : 2013 Latest Caselaw 5339 ALL
Judgement Date : 2 September, 2013

Allahabad High Court
Husnain vs State Of U.P. Thru Secy. And 2 ... on 2 September, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 45249 of 2013
 

 
Petitioner :- Husnain
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Gaurav Sisodia
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

        On prayer made by the learned Standing Counsel appearing for the respondents, the case is directed to be put-up as fresh on 18 September, 2013 so as to enable him to obtain instructions in the matter, particularly, in regard to the averments made in Paragraphs 6, 7, 8, 9 and 12 of the Writ Petition. 

Order Date :- 2.9.2013

Priyanka

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter