Mohammad Jan vs State Of U.P. Thru Secy. And 2 ...
2013 Latest Caselaw 5338 ALL

Citation : 2013 Latest Caselaw 5338 ALL
Judgement Date : 2 September, 2013

Allahabad High Court

Mohammad Jan vs State Of U.P. Thru Secy. And 2 ... on 2 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 45260 of 2013
 

 
Petitioner :- Mohammad Jan
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Neeraj Kumar Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by the learned Standing Counsel appearing for the respondents, the case is directed to be put-up as fresh on 18 September, 2013 so as to enable him to obtain instructions in the matter, particularly, in regard to the averments made in Paragraphs 10, 12 and 14 of the Writ Petition.

Order Date :- 2.9.2013

Priyanka

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