Charan Singh vs State Of U.P. Thru' Secy. Home & ...
2013 Latest Caselaw 5337 ALL

Citation : 2013 Latest Caselaw 5337 ALL
Judgement Date : 2 September, 2013

Allahabad High Court

Charan Singh vs State Of U.P. Thru' Secy. Home & ... on 2 September, 2013

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 22474 of 2002
 

 
Petitioner :- Charan Singh
 
Respondent :- State Of U.P. Thru' Secy. Home & Others
 
Counsel for Petitioner :- H.C. Mishra,M.C.Chaturvedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For orders, see my order of date passed on the separate sheets of writ petition No.10733 of 2002.

Order Date :- 2.9.2013

Ak/

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