Dr. Sanjay Kumar And 2 Ors. vs State Of U.P.& 4 Ors.
2013 Latest Caselaw 5331 ALL

Citation : 2013 Latest Caselaw 5331 ALL
Judgement Date : 2 September, 2013

Allahabad High Court

Dr. Sanjay Kumar And 2 Ors. vs State Of U.P.& 4 Ors. on 2 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 42995 of 2013
 

 
Petitioner :- Dr. Sanjay Kumar And 2 Ors.
 
Respondent :- State Of U.P.& 4 Ors.
 
Counsel for Petitioner :- Vijay Singh Kushawaha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

In paragraph-4 of the last line of the order dated 7.8.2013, in place of words "March 2011, the words "June 2013" be read.

The application is allowed.

Order Date :- 2.9.2013

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