Senior Superintendent Of Post ... vs Roshan Lal And Another
2013 Latest Caselaw 5330 ALL

Citation : 2013 Latest Caselaw 5330 ALL
Judgement Date : 2 September, 2013

Allahabad High Court

Senior Superintendent Of Post ... vs Roshan Lal And Another on 2 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 41991 of 2013
 

 
Petitioner :- Senior Superintendent Of Post Offices And 3 Ors.
 
Respondent :- Roshan Lal And Another
 
Counsel for Petitioner :- Praveen Shukla,R.B.Singhal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

As prayed, a week's time is allowed to take steps.

List in week commencing 30.9.2013. Till the next date of listing, interim order shall continue.

Order Date :- 2.9.2013

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