Citation : 2013 Latest Caselaw 5329 ALL
Judgement Date : 2 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13356 of 2012 Applicant :- Rajendra Rajbhar And Another Opposite Party :- State Of U.P. Counsel for Applicant :- Manish Tiwary,Ashwini Kumar Awasthi,Bishram Tiwari Counsel for Opposite Party :- Govt.Advocate,R.K.Shahi Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
No one is present on behalf of the learned counsel for the accused applicant.
Learned A.G.A. is present.
List again.
Order Date :- 2.9.2013
Monika
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