Dr. Devendra Kumar Singh vs State Of U.P.& 3 Ors.
2013 Latest Caselaw 6649 ALL

Citation : 2013 Latest Caselaw 6649 ALL
Judgement Date : 28 October, 2013

Allahabad High Court

Dr. Devendra Kumar Singh vs State Of U.P.& 3 Ors. on 28 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 36921 of 2013
 

 
Petitioner :- Dr. Devendra Kumar Singh
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- Prakash Dwivedi,Anand Kumar Singh,S.P. Dwivedi
 
Counsel for Respondent :- C.S.C.,Anoop Trivedi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel filed counter affidavit today on behalf of respondent no. 3. The same may be placed on record.

Learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.

List in week commencing 18.11.2013. Till the next date of listing, interim order shall continue.

Order Date :- 28.10.2013

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