Rohit Kumar Singh vs State Of U.P.
2013 Latest Caselaw 6508 ALL

Citation : 2013 Latest Caselaw 6508 ALL
Judgement Date : 21 October, 2013

Allahabad High Court

Rohit Kumar Singh vs State Of U.P. on 21 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5557 of 2012
 

 
Applicant :- Rohit Kumar Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Satish Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,A.C. Nigam
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

List again in the next cause list for hearing.

Order Date :- 21.10.2013

Monika

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