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Jitendra Singh And Another vs State Of U.P. Thru Secy. And 3 ...
2013 Latest Caselaw 6402 ALL

Citation : 2013 Latest Caselaw 6402 ALL
Judgement Date : 9 October, 2013

Allahabad High Court
Jitendra Singh And Another vs State Of U.P. Thru Secy. And 3 ... on 9 October, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 56186 of 2013
 

 
Petitioner :- Jitendra Singh And Another
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Ramesh Pundir,Smt. Rekha Pundir
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

       On prayer made by the learned Standing Counsel appearing for the respondent Nos. 1, 2 and 3, the case is directed to be put up as fresh on 30th October, 2013 so as to enable him to obtain instructions in the matter, particularly, in regard to the averments made in Paragraphs 6, 8 and 9 of the Writ Petition.

Order Date :- 9.10.2013

Priyanka

 

 

 
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