C/M Adarsh Vidya Society. And ... vs State Of U.P. Thru' Secry. And 2 ...
2013 Latest Caselaw 6374 ALL

Citation : 2013 Latest Caselaw 6374 ALL
Judgement Date : 8 October, 2013

Allahabad High Court

C/M Adarsh Vidya Society. And ... vs State Of U.P. Thru' Secry. And 2 ... on 8 October, 2013

Bench: Sheo Kumar Singh, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- SPECIAL APPEAL No. - 1394 of 2013
 

 
Appellant :- C/M Adarsh Vidya Society. And Another
 
Respondent :- State Of U.P. Thru' Secry. And 2 Others
 
Counsel for Appellant :- Siddharth Khare
 
Counsel for Respondent :- C.S.C.,B.L.Yadav,S.C. Yadav
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

As prayed, put up on 24.10.2013.

Order Date :- 8.10.2013

G.S

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