Brij Raj Singh vs State Of U.P. And Another
2013 Latest Caselaw 6351 ALL

Citation : 2013 Latest Caselaw 6351 ALL
Judgement Date : 7 October, 2013

Allahabad High Court

Brij Raj Singh vs State Of U.P. And Another on 7 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12685 of 2012
 

 
Applicant :- Brij Raj Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Jitendra Pal Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Issue reminder.

Let report be called within one week.

List this matter in the next cause list.

Order Date :- 7.10.2013

Monika

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