Gaya Prasad Tiwari vs U.P. State Road Transport ...
2013 Latest Caselaw 6293 ALL

Citation : 2013 Latest Caselaw 6293 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Gaya Prasad Tiwari vs U.P. State Road Transport ... on 4 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- WRIT - A No. - 24856 of 2007
 

 
Petitioner :- Gaya Prasad Tiwari
 
Respondent :- U.P. State Road Transport Corporation Thru' M.D., Lucknow
 
Counsel for Petitioner :- Hare Krishna Mishra
 
Counsel for Respondent :- Sameer Sharma
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri A.K. Srivastava, learned counsel for the petitioner.

Order Date :- 4.10.2013

Priyanka

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