Ram Dhari vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 6289 ALL

Citation : 2013 Latest Caselaw 6289 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Ram Dhari vs State Of U.P.& 2 Ors. on 4 October, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 23821 of 2013
 

 
Petitioner :- Ram Dhari
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- Pradeep Kumar,B.P. Srivastava,Praveen Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that supplementary counter affidavit has been filed on 4.7.2013. The same is not on record. Office is directed to place the same on record and list again.

Till the next date of listing, interim order shall continue.

Order Date :- 4.10.2013

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