Uday Bhan Dwivedi And Anr. vs State Of U.P.Thru Secy & Ors.
2013 Latest Caselaw 6243 ALL

Citation : 2013 Latest Caselaw 6243 ALL
Judgement Date : 3 October, 2013

Allahabad High Court

Uday Bhan Dwivedi And Anr. vs State Of U.P.Thru Secy & Ors. on 3 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 2031 of 2013
 

 
Petitioner :- Uday Bhan Dwivedi And Anr.
 
Respondent :- State Of U.P.Thru Secy & Ors.
 
Counsel for Petitioner :- Seemant Singh
 
Counsel for Respondent :- C.S.C.,A K Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the request made by the learned counsel for the petitioner.

Order Date :- 3.10.2013

Priyanka

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