Vinai Kumar Upadhyaya vs State Of U.P.
2013 Latest Caselaw 6241 ALL

Citation : 2013 Latest Caselaw 6241 ALL
Judgement Date : 3 October, 2013

Allahabad High Court

Vinai Kumar Upadhyaya vs State Of U.P. on 3 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25138 of 2012
 

 
Applicant :- Vinai Kumar Upadhyaya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- J.P.Mishra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

List again in the next cause list.

Order Date :- 3.10.2013

Monika

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