Chandra Dev Yadav vs State Of U.P. And Others
2013 Latest Caselaw 6240 ALL

Citation : 2013 Latest Caselaw 6240 ALL
Judgement Date : 3 October, 2013

Allahabad High Court

Chandra Dev Yadav vs State Of U.P. And Others on 3 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 72005 of 2010
 

 
Petitioner :- Chandra Dev Yadav
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Irshad Ali
 
Counsel for Respondent :- C. S. C.,Tej Bhan Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Case called out in the revised list.

Counsels for the parties are not present.

The office has reported that steps of service on respondent No. 5 have not taken.

The counsel for the petitioner is granted one week further time to take steps of service on respondent No. 5.

Order Date :- 3.10.2013

Priyanka

Download the LatestLaws.com Mobile App