Wasiullah & Another vs State Of U.P. And Others
2013 Latest Caselaw 6239 ALL

Citation : 2013 Latest Caselaw 6239 ALL
Judgement Date : 3 October, 2013

Allahabad High Court

Wasiullah & Another vs State Of U.P. And Others on 3 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 23587 of 2011
 

 
Petitioner :- Wasiullah & Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R.N.Yadav,A. Khare
 
Counsel for Respondent :- C.S.C.,Ch.N.A.Khan
 

 
Hon'ble Anjani Kumar Mishra,J.

Office has not complied with the order dated 25.05.2011.

List in the next cause list. Office is directed to ensure compliance of the order passed on 25.05.2011.

Order Date :- 3.10.2013

Priyanka

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