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Smt.Anshu Gupta vs State Of U.P.Thru Secy & Ors.
2013 Latest Caselaw 6238 ALL

Citation : 2013 Latest Caselaw 6238 ALL
Judgement Date : 3 October, 2013

Allahabad High Court
Smt.Anshu Gupta vs State Of U.P.Thru Secy & Ors. on 3 October, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 5595 of 2013
 

 
Petitioner :- Smt.Anshu Gupta
 
Respondent :- State Of U.P.Thru Secy & Ors.
 
Counsel for Petitioner :- Virendra K.Shukla
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the respondents is granted two weeks and no more time to file counter affidavit.

List immediately thereafter.

Order Date :- 3.10.2013

Priyanka

 

 

 
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