Jai Prakash Upadhyay vs District Basic Education Officer ...
2013 Latest Caselaw 6237 ALL

Citation : 2013 Latest Caselaw 6237 ALL
Judgement Date : 3 October, 2013

Allahabad High Court

Jai Prakash Upadhyay vs District Basic Education Officer ... on 3 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 66276 of 2011
 

 
Petitioner :- Jai Prakash Upadhyay
 
Respondent :- District Basic Education Officer & Others
 
Counsel for Petitioner :- Indra Raj Singh
 
Counsel for Respondent :- C.S.C.,P.K. Bhardwaj
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the respondent is granted a week's time to reply to the supplementary affidavit filed by the petitioner.

List in the next cause list.

Order Date :- 3.10.2013

Priyanka

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