Rameshwar vs State Of U.P. And 3 Others
2013 Latest Caselaw 6232 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 44001 of 2013
 

 
Petitioner :- Rameshwar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Madan Mohan,P.S. Verma
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

       Pursuant to the Order dated 17th September, 2013, the case has been put up today as a fresh case.

       Learned Standing Counsel appearing for the respondent Nos. 1 to 3 states that instructions, as mentioned in the Order dated 29th August, 2013, have been received by him, but further instructions are required in the matter.

        Let this be done by the next date fixed in the matter.

       By the next date fixed in the matter, learned counsel for the petitioner will file Supplementary Affidavit annexing thereto, a Certified Copy of the complete Order-Sheet of the Appeal stated to have been filed by the petitioner before the Divisional Commissioner concerned.

       Put up as fresh on 31st October, 2013.

Order Date :- 1.10.2013

Priyanka