Union Of India Thru Secy., ... vs Govind And Another
2013 Latest Caselaw 6227 ALL

Citation : 2013 Latest Caselaw 6227 ALL
Judgement Date : 1 October, 2013

Allahabad High Court

Union Of India Thru Secy., ... vs Govind And Another on 1 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 34477 of 2005
 

 
Petitioner :- Union Of India Thru Secy., Communication And Others
 
Respondent :- Govind And Another
 
Counsel for Petitioner :- K.C. Sinha,Rakesh Sinha,Saurabh Srivastava
 
Counsel for Respondent :- S.C.,Satish Dwivedi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

The order-sheet reveals that on several occasions, on the request of Sri Saurabh Srivastava, Advocate, the case has been passed over. Today again a request has been made on his behalf to pass over the case. The case is passed over.

List in the next cause list peremptorily.

Order Date :- 1.10.2013

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